Section 10 in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973
10. Non-applicability of the Rules.
- These Rules shall not apply to:-(i)Person not in whole time appointment in the Board;(ii)a person paid out of contingencies;(iii)a person employed on contract basis when the contract provides otherwise;(iv)a retired servant who has been re-employed by the Board and who is in service on 1-4-70 or the date on which new pay scales are adopted by the Board or re-employment after that date;(v)a person employed on work charge basis;(vi)a person who has been especially excluded wholly or partly by the Government from the operation of these Rules.
