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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(iv) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(iv)a retired servant who has been re-employed by the Board and who is in service on 1-4-70 or the date on which new pay scales are adopted by the Board or re-employment after that date;