Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(4)(d) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(d)to de-establish a market.