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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(iii) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(iii)He must have served at least 6 years in the capacity of Assistant Director from the date of this regular appointment to the post.