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State of Odisha - Section

Section 8 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

8.

(1)By promotion. - The post of Deputy Director shall ordinarily be fitted up by promotion of officers from among the Assistant Directors with due consideration of seniority, suitability and merit in consultation with the Commission subject to the following conditions :
(i)He must possess a degree, preferably at least a Bachelor's degree in Arts, Commerce, Science or Engineering from any of the recognised Universities; or an equivalent qualification.
(ii)He must possess at least a Diploma (usually awarded after 3 years' Course after Matriculation) in one of the branches of the printing trade from a recognised institution in India or abroad or an equivalent qualification.
(iii)He must have served at least 6 years in the capacity of Assistant Director from the date of this regular appointment to the post.
(2)By deputation. - If no suitable candidate is available for promotion Government may fill up by deputation the post of Deputy Director having the qualification as specified in Clauses (i) and (ii) of Sub-rule (1).Such deputation may be entertained for a period of 3 years' initially or till suitable officers in the Government Press are available to fill up the post by promotion whichever is earlier. The period of deputation may be extended by Government as and when such necessity arises.
(3)By direct recruitment. - In absence of suitable candidates having the requisite qualification for promotion from the service or by deputation, the Government may fill up the post of the Deputy Director by direct recruitment through the Commission. A candidate for direct recruitment to the post of Deputy Director must at least possess the following qualifications and experience :
(i)He must possess the same qualification as specified in Subclauses (i) and (ii) of Rule (1).
(ii)He must have served at least for 8 years in a managerial capacity in a Government, semi-Government or private printing factory of large size.
(iii)He must be above 28 and below 35 years of age on 1st day of the recruitment year concerned.
Assistant Director