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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Assam - Subsection

Section 79(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)Adequate drainage provision shall be kept to the satisfaction of Authority so that rain water and waste water can drain out from the plot without causing soil erosion.