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[Cites 0, Cited by 0] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(4) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(4)After making such enquiries as may be deemed fit and satisfying itself about the correctness and the completeness of the applications, the Committee shall grant a licence to the applicant.