Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act] Union of India - Subsection Section 83(1)(b) in The Coal Mines Regulations, 2011 (b)there shall be provided and maintained efficient means for transmitting signals from the top of the shaft to the winding engineman which shall be transmitted by mechanical or electrical means.