Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(1) in The Coal Mines Regulations, 2011

(1)At every winding shaft, other than a shaft in the course of being sunk to which the provisions of regulation 87 shall apply, the following provisions shall have effect, namely:-
(a)two independent and efficient means shall be provided and maintained for interchanging separate, distinct and definite signals between the top of the shaft and -
(i)the bottom or other permanent landing of the shaft; and
(ii)every inset for the time being in use,
and one of such system shall be by electrical means.
(b)there shall be provided and maintained efficient means for transmitting signals from the top of the shaft to the winding engineman which shall be transmitted by mechanical or electrical means.
(c)the following code of signals shall be used and strictly observed:-
ONE RAP : STOP when engine in motion
ONE RAP : RAISE when engine at rest.
TWO RAPS : LOWER when engine is at rest
THREE RAPS : MEN ready to ascend or descend
THREE RAPS : In Reply men may enter the cage or other means of Conveyance:
Provided that any other signals shall be in addition to, and shall not interfere with the foregoing.
(d)a printed copy of the code of signals, including additional signals, if any, shall be posted prominently at the top of the shaft and at every such inset and landing and also in the winding engine room.
(e)no person other than the banksman or onsetter shall give any signal unless he is an official of the mine or is authorised in writing by the manager to give signals.
(f)any defect in the signaling system shall be immediately reported to a supervisory official who shall take action to have the defects rectified.
(g)in addition to the system of signaling provided in the shaft and the winding system, another means of two way communication/telecommunication system shall also be provided so that the winding engine driver, banksman, onsetter, persons travelling inside the cage or any other person can contact and communicate with each other without any difficulties and hindrance.