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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(c) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(c)Exercise and perform such other powers and duties as may be prescribed by the Statutes, the Ordinances, the Regulations and the Rules or as may, from time to time, be conferred and imposed on him by the Senate, the Syndicate and the Academic Council ; and