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State of Bihar - Section

Section 12 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

12. The Registrar.

- The Registrar shall be a whole-time officer and shall act as Secretary to the Senate, the Syndicate and the Academic Council and shall-
(a)Manage the property and investments of the University ;
(b)Sign all contracts made on behalf of the University ;
(c)Exercise and perform such other powers and duties as may be prescribed by the Statutes, the Ordinances, the Regulations and the Rules or as may, from time to time, be conferred and imposed on him by the Senate, the Syndicate and the Academic Council ; and
(d)Generally render such assistance to the Vice-Chancellor as may be desired by him in the performance of his duties.