Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(c) in Bihar Urban Local Body (Community Participation) Rules, 2013

(c)Encourage local-level alternatives for implementation in all the areas that the Ward Committee has responsibility for: