Section 19 in Bihar Urban Local Body (Community Participation) Rules, 2013
19. Duties of the Ward Committee.
- Every Ward Committee shall have the duty to:(a)Prepare the Ward Plans in a manner consistent with the ULB Plans and complete this exercise within the time specified in Schedule 1 of these Rules;(b)Prepare the Ward budget in accordance with the Ward Plans and complete this exercise within the time specified in Schedule 1 of these Rules;(c)Encourage local-level alternatives for implementation in all the areas that the Ward Committee has responsibility for:(d)Ensure optimal collection of all revenue sources as specified in the Act;(e)Assist in preparing the Ward Infrastructure Index for that Ward.
