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[Cites 0, Cited by 0] [Section 24(24)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(24)(i) in New Okhla Industrial Development Area Building Regulations, 2010

(i)A Chajja (projection) of maximum width of 0.75 metre at lintel or roof level. No construction of any type or any material shall be permitted over projections other than mentioned herewith.