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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(24) in New Okhla Industrial Development Area Building Regulations, 2010

24.2Group Housing (Flatted and cluster type)
(I)Minimum Plot Area- 2000 square metre. However, the Authority may revise this limit by recording the reason .
(II)Maximum permissible -
(i) Ground coverage 35 percent up to 40000 sq mtrs and 40% above 40000 sq.mtrs.
(ii) Floor Area Ratio 2.75
(iii) Height No limit. For buildings above 30 metres in height, clearancefrom Airport Authority shall have to be taken.
(iv) Density(Family size 4.5) As mentioned in the sector Layout Plan or decided by theAuthority for a particular scheme.
24.2.1Other Provisions: - (1) No construction of any kind shall be permitted beyond the building envelope (on setbacks) except
(i)A Chajja (projection) of maximum width of 0.75 metre at lintel or roof level. No construction of any type or any material shall be permitted over projections other than mentioned herewith.
(ii)Underground water tanks with top flush with the adjoining ground level.
(iii)Watchman Shelters and Watch Towers with following provisions:
(iv)No projection of watchman shelters and watch towers shall be allowed outside the plot line.
(v)Maximum height of watchman shelter shall be 4 metres and for watch towers 15 metres. Total area, as mentioned below, under such shelters shall be split up in desired number of watch man shelter and watch towers as follows:
Sr. No. Plot Size Total area for watchman shelter and watchtower Maximum area under each watchman shelter Maximum area under each watch tower
1 Upto 0.5 acres 15 square metres 15 square metres 5 square metres
2 Above 0.5 acres upto 10 acres 30 square metres 24 square metres 5 square metres
3 Above 10 acres upto 25 acres 45 square metres 24 square metres 5 square metres
4 Above 25 acres upto 50 acres 60 square metres 24 square metres 5 square metres
5 Above 50 acres for an additional 50 acres An additional 10 square metres and part thereof 24 square metres 5 square metres
(vi)The following features shall be permitted after leaving minimum 6 mtrs. open corridor for fire tenders.
(a)Metre room as per norms of Electricity Authority..
(b)Open transformers without any permanent enclosure keeping in view the necessary safety requirements.
(c)Other features as mentioned in Table 3
(d)Rockery, well and well structures, water pool, swimming pool (if uncovered), uncovered platform around tree, tank, fountain, bench, chabutra with open top and unenclosed by side walls, compound wall, gate, slide swing, culverts on drains.
(e)Any other feature, primarily ornamental in nature, not enclosing or covering space of commercial use may be permitted by the Chief Executive Officer on case to case basis.
(f)Open generator set, filtration plant, Electrical distribution equipments, feeder pillars, telephone distribution equipments may be permitted in open setback as a service utility provided after leaving clear space for fire tender.