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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Manipur - Subsection

Section 24(13) in Manipur International University Act, 2018

(13)The University is empowered to establish companies or incubation centers for gainful applications of knowledge and innovations or engage in Partnerships with such agencies or entities, which shall undertake research and innovations for value creation to translate the results of research to products and processes useful to society and industry subject to observance of all necessary statutory and non-statutory provisions in this regard.