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State of Assam - Section

Section 4 in The Assam State Electricity Board Engineering Service Regulations, 1973

4. Cadre.

- (i) The strength of the service in each branch shall be such as may be determined by the Board from time to time :Provided that the Chairman may leave unfilled or held in abeyance appointments to any vacant post.The present strength of the cadre in each branch as on 1.1.1973 is shown in Appendix 'A'.
(ii)The members of the service shall not constitute one single cadre. The posts under the two branches will be identified as Electrical/Mechanical or Civil.