Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(ii) in The Assam State Electricity Board Engineering Service Regulations, 1973 (ii)The members of the service shall not constitute one single cadre. The posts under the two branches will be identified as Electrical/Mechanical or Civil.
