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[Cites 0, Cited by 0] [Section 57A(6)] [Section 57A] [Entire Act]

State of Jharkhand - Subsection

Section 57A(6)(b) in Bihar Factories Rules, 1950

(b)All reports in Form No. 31 shall be kept and mentioned in a bound register or in such other manner as may be convenient and shall be produced before an Inspector whenever acquired to do so.