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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Punjab - Subsection

Section 74(2) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(2)If the loss is detected by audit in the first instance, the audit authority shall report it immediately to the Executive Officer or the Chief Executive Officer, as the case may be, and to the Government,