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[Cites 0, Cited by 0] [Section 196(1)] [Section 196] [Entire Act]

State of Rajasthan - Subsection

Section 196(1)(c) in Rajasthan Land Revenue Act 1956

(c)to prepare necessary abstracts from his Khasra (field-book) and Khatauni (record of cultivators) and other statements required for completing the partition,