(1)The Collector shall direct the Patwari(a)to mark on the map of the estate in some distinctive colour the actual area sought to be partitioned,(b)to show thereon the actual soil-classification,(c)to prepare necessary abstracts from his Khasra (field-book) and Khatauni (record of cultivators) and other statements required for completing the partition,(d)to prepare a list of plots, if any, held as Khudkasht,(e)to prepare a list of sub-holders, if any,(f)to suggest a method of valuation of the plots of land sought to be partitioned,(g)to prepare a list of trees, showing complete details as to ownership and value,(h)to give full details of income from jungle land and other sources of income, and(i)to prepare a list of pucca wells, showing where they are situated, whose fields they irrigate, and at whose expense they were constructed.
