Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Jharkhand - Subsection Section 9(1)(v) in The Jharkhand State Agricultural University Act, 2000 (v)One Dean of the faculty and one Director of the University to be selected by rotation in the manner prescribed for a period of two years,