Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(1) in The Jharkhand State Agricultural University Act, 2000

(1)The Board of Management shall be the Chief Executive body of the University and shall consist of the following persons, namely:-
(i)Vice-Chancellor,
(ii)Agricultural Production Commissioner/Agricultural Secretary,
(iii)[Director of Agriculture, Bihar, Patna for the Rajendra Agricultural University]/Director of Agriculture, Ranchi for the Birsa Agricultural University,
(iv)Director of Animal Husbandry,
(v)One Dean of the faculty and one Director of the University to be selected by rotation in the manner prescribed for a period of two years,
(vi)One Head of the University Department to be selected by rotation in the manner prescribed for a period of two years,
(vii)A woman specialist in Home Science to be nominated by the State Government for a period of two years,
(viii)A representative of the Indian Council of Agricultural Research,
(ix)Two progressive farmers from the jurisdiction of a University to be nominated by the State Government for a period of two years,
(x)One eminent Agricultural Scientist from the country to be nominated by the Chancellor for a period of two years,
(xi)Four members of the [Jharkhand] [Substituted for 'Bihar' by Notification No. 2000/86 dated 19.12.2000.] Legislature nominated by the State Government for a period of two years. Out of them, three shall be from the [Jharkhand] [Substituted for 'Bihar' by Notification No. 2000/86 dated 19.12.2000.] Legislative Assembly and one from the Legislative Council.
Explanation. - The persons shall be nominated from amongst the members of the Legislature whose constituency fall within the jurisdiction of the respective Universities.
(xii)Chief Conservator of Forests will be a member of the Board of Management in that University where there is teaching of Forestry at least at degree level,
(xiii)The Director of Fisheries shall be a member of Board of Management in that University in which separate teaching of Fisheries Science at degree level is established.