Section 220 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
220. Pile testing.
- The employer shall ensure at a construction site of a building or other construction work that-(i)the testing of pile is conducted under the supervision of a responsible person for such testing;(ii)all practicable measures like displaying of warning notices, barricading the area and other similar measures are taken to protect the area where the pile testing is carried out;(iii)entry to a pile testing area is prohibited to general public to ensure safety.Chapter-XXIV Medical Facilities
