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[Cites 0, Cited by 0] [Section 220] [Entire Act]

State of Odisha - Subsection

Section 220(ii) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(ii)all practicable measures like displaying of warning notices, barricading the area and other similar measures are taken to protect the area where the pile testing is carried out;