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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 28(5) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(5)The compensation given to the key management personnel shall be disclosed in the Report of the depository under section 134 of the Companies Act, 2013.