Himachal Pradesh High Court
M/S Naziveedu Seeds Ltd. vs . Karam Bhagat (Deceased) on 1 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
M/s Naziveedu Seeds Ltd. vs. Karam Bhagat (deceased) through LRs.
.
RFA No. 363 of 2017 01.03.2023 Present: Mr. Anuj Gupta, Advocate for the appellant.
Mr. Ashwani Kumar Negi, Advocate for respondents No.1(i) to 1(v), 2(i) to 2(iv), 3(i), 3(ii) and 4.
Mr. Manoj Chauhan, Additional Advocate General, for respondents/State.
CMP No. 1045 of 2023 Reply on behalf of non-applicants/private respondents, as prayed, be filed within four weeks. List for consideration on 5th April, 2023.
March 01, 2023 (Vivek Singh Thakur)
(ms) Judge
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