Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(5)(e) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(e)in case of mounded installations consisting of vessel of water capacity up to 100 KL each, the centre of tank truck hardstand and fill point shall be minimum 4.5 M from the edge of the vessel and 9 M from property line or fencing. In case of vessel of water capacity exceeding 100 KL each, the centre of tank truck hardstand and fill point shall observe minimum 9 M from the edge of the vessel and 9 M from property line or fencing.