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Union of India - Section

Section 14 in First Statutes of the National Institute of Design, Ahmedabad

14. Faculty Streams.

(1)The Institute may offer education programmes through Design Disciplines, under the following Faculty Streams, namely: -
(a)Faculty of Industrial Design leading to specialisation in Product Design, Furniture and Interior Design, Ceramic and Glass design, Toy and Game Design, Transportation and Automobile Design and Universal Design ;
(b)Faculty of Communication Design leading to specialisation in Graphic Design, Animation Film Design, Film and Video Communication Design, Photography and Exhibition Design ;
(c)Faculty of Textile, Apparel, Lifestyle and Accessory Design leading to specialisation in Textile, Apparel design and Life style Accessory Design;
(d)Faculty of Information Technology integrated Programmes leading to specialisation in Information Design, Interaction Design, New Media Design and Digital Game Design;
(e)Faculty of Inter-Disciplinary Design Studies leading to specialisation in Strategic Design Management and Design for Retail Experience.
(2)The Governing Council may, on the recommendation of the Senate, add or delete or modify any faculty streams of design disciplines.