Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(c) in First Statutes of the National Institute of Design, Ahmedabad

(c)Faculty of Textile, Apparel, Lifestyle and Accessory Design leading to specialisation in Textile, Apparel design and Life style Accessory Design;