Bombay High Court
Shri. Prakash Rajaram Borkar And Ors vs Smt. Narmada Narayan Ghanekar (Since ... on 4 March, 2019
Author: V.L. Achliya
Bench: V.L. Achliya
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3721 OF 2014
Shri. Prakash Rajaram Borkar And Ors ....Petitioner
V/S
Shri. Shankar Govind Menye And Anr ....Respondent
WITH WRIT PETITION NO. 4726 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Smt. Narmada Narayan Ghanekar (since Decd) ....Respondent Through Lrs WITH WRIT PETITION NO. 4724 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Prabhakar Ramchandra Menye And Ors ....Respondent WITH WRIT PETITION NO. 4725 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Chandrakant Narayan Menye And Ors ....Respondent WITH WRIT PETITION NO. 4727 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner Page 1/3 ::: Uploaded on - 05/03/2019 ::: Downloaded on - 13/03/2019 08:33:49 ::: V/S Shri. Anant Gopal Fadkale ....Respondent WITH WRIT PETITION NO. 4728 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Ramakant Govind Kuware (since Decd) ....Respondent Through Lrs And Ors WITH WRIT PETITION NO. 4729 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Dattaram Devaji Menye And Ors ....Respondent WITH WRIT PETITION NO. 4730 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Prakash Laxman Menye And Ors ....Respondent Siddhesh Borulkar i/b Leena Ravikant Sawant For Petitioner Sanjiv A. Sawant For Respondent CORAM : V.L. ACHLIYA, J DATE : 4th March, 2019 Page 2/3 ::: Uploaded on - 05/03/2019 ::: Downloaded on - 13/03/2019 08:33:49 ::: P.C. :
By Consent Stand Over to 23/04/2019. Ad-interim relief if any to continue till then.
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