Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(2)(a) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(a)the form of return, and particulars to be given therein under section 12;