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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(4) in The Uttarakhand Co-operative Service Rules, 2016

(4)Assistant Registrar.- (i) 50% posts by promotion on the basis of seniority from amongst substantively appointed Cooperative Inspector Group I (Additional District Cooperative Officvers) of subordinate cooperative service, who have completed five years service as such in the post on the first day of the yea of recruitment.
(ii)50% posts by direct recruitment through Commission.