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Union of India - Section

Section 1 in Specifying Officers To Whom Certified Copies of Certain Returns Shall Be Transmitted Under Section 214(3) of The Act For Preservation as a Permanent Record

1.

S.O. 2318, dated 6th July, 1967. - In exercise of the powers conferred by subsection (3) of Section 214 of the Merchant Shipping Act, 1958 (44 of 1958) and in supersession of all previous orders on the subject, the Central Government hereby directs that in the states or Union territories specified in the first column of the schedule hereto annexed, the officers specified in the corresponding entry in the second column thereof shall be the officers to whom certified copies of the returns in respect of births and deaths of citizens of India on board Indian ships shall be transmitted for preservation as a permanent record.The Schedule
SI. No States or Union Territory Officer
1 Andhra Pradesh The Director of Public Health, Andhra Pradesh, Hyderabad-Dn.
2 Assam The Director of Health Services, Assam, (Public HealthBranch) Shillong.
3 Bihar The Director of Statistics, Bihar, Patna.
4 Gujarat The Director of Health and Medical Services (HealthSection), Gujarat, Ahmedabad
5 Haryana The Director of Health Services, Haryana Chandigarh.  
6 Jammu & Kashmir The Director of Health Services, Government of Jammu &Kashmir, Jammu (Tawi) Srinagar.
7 Kerala The Additional Director, Bureau of Economics &Statistics, Kerala Trivandrum.
8 Madhya Pradesh The Director of Health Service, MadhyaPradesh, Indore.  
9 Madras The Director of Economics & Statistics P.B. No. 722Cathedral P.O.Madras-6
10 Maharashtra The Director of Public Health, Maharashtra, Poona-1.
11 Mysore The Director of Public Health, Mysore, Bangalore.
12 Orissa The Director of Health Services, Orissa, Bhubaneswar.
13 Punjab The Director of Health Services, Punjab, Chandigarh.
14 Rajasthan The Director of Economics &Statistics, Rajasthan,Jaipur.
15 Uttar Pradesh The Director of Medical and Health Services,(Epidemiological Branch), U.P. Lucknow.
16 West Bengal The Director State, Bureau of Health Intelligence, WestBengal, 73, Dharamtalla Street, Calcutta-13.
17 The Andman and Nicobar islands. The Senior Medical Officer, Andaman and Nicobar Islands,Port Blair.
18 Delhi The Municipal Health Officer, Statistical Unit, MunicipalCorporation of Delhi, Town Hall, Chandni-Chowk, Delhi.
19 Dadra and Nagar Haveli The Secretary to the Administrator, Dadra and Nagar Haveli,Silvassa, Biavapi
20 Goa, Daman and Diu The Head, General Statistics Department, Government of Goa,Damanand Diu, Panjim.
21 Himachal Pradesh The Director of Health Services, Medical and Public HealthDepartment, Government of Himachal Pradesh, Simla-4.
22 he Laccadive, Minicoy and Amindivi islands The Secretary to the Administrator, Administration of UnionTerritory of and Laccadive, Kozhikode.
23 Manipur The Director of Medical and Health Services, Manipur,Imphal.
24 Pondicherry The Chief of Medical Services, Pondicherry.
25 Tripura The Director of Health Services, Government of Tripura, Agartala.
26 Chandigarh Medical Officer of Health, Chandigarh.
[Min. of Transport and Shipping, No. 30-ML-(6)/66-MD.]