Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Mizoram - Subsection

Section 22(1) in Mizoram Animal (Control & Taxation) Act, 2014

(1)The Government may, by notification in the Mizoram Gazette, make rules for carrying into effect the provisions of this Act.