Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 43 in The Global Open University (Nagaland) Act, 2006

43. Ad hoc Committees.

- The University shall have power to constitute ad hoc Committees for any purpose connected with the affairs of the University and such Committees shall present their reports to the Pro Chancellor. The reports are advisory in nature and wherever feasible shall be acted upon by the University.