Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(1) in The Gold Bonds (Immunities And Exemptions) Act, 1993 (1)The Gold Bonds (Immunities and Exemptions) Ordinance 1993 (Ord. 22 of 1993) is hereby repealed.
