Section 6 in The Gold Bonds (Immunities And Exemptions) Act, 1993
6. Repeal and savings.
(1)The Gold Bonds (Immunities and Exemptions) Ordinance 1993 (Ord. 22 of 1993) is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under the corresponding provisions of this Act.
