Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Gujarat - Subsection Section 39(2) in Kamdhenu University Act, 2009 (2)The moneys in the Foundation Fund shall be invested in the Securities authorised by the Trusts Act. 1882,(II of 1882.) or the Bombay Public Trusts Act. 1950,(Bom. XXIX of 1950.).
