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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(4) in Gujarat State Council for Physiotherapy Rules, 2013

(4)At the meeting called for the election of the Vice-President, any member of the Council may propose any other member except the President for the office of the Vice-President. The President shall announce the names of the members; so proposed and, in case of one name has been proposed the President shall declare that member to have been elected as the Vice-President. If more than one name has been so proposed, the meeting Khali proceed to elect the Vice-President by ballot. In cases of equality of votes between any two or more candidate contesting for the post of Vice-President and the addition of a vote will entitle a member to be declared as a Vice-President, the determination of the member to whom such additional vote shall be deemed to have been given shall be made by-a lot to be drawn by the President in such manner as he thinks fit.