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State of Gujarat - Section

Section 25 in Gujarat State Council for Physiotherapy Rules, 2013

25. Procedure for Election of the President and Vice-President.

(1)At the meeting called by the Registrar for the election of the President, the member's present shall elect from amongst nominated or ex officio members an acting President by ballot if necessary, and acting President shall preside over the meeting until the regular President has been elected.
(2)Any member of the Council may propose any other member for the office of the President. The acting President shall announce the names of the members so proposed and in case only one name has been proposed the acting President shall declare that member to have been elected as a President. If more than one name has been proposed the meeting shall proceed to elect the President by ballot.
(3)When an equality of votes is found to exist between any two or more candidates contesting for the post of President the addition of a vote will entitle a member to be declared elected as President, the determination of the member to whom such additional vote shall be deemed to have been given shall be, made by a lot to be drawn by the acting President in such manner as he thinks fit.
(4)At the meeting called for the election of the Vice-President, any member of the Council may propose any other member except the President for the office of the Vice-President. The President shall announce the names of the members; so proposed and, in case of one name has been proposed the President shall declare that member to have been elected as the Vice-President. If more than one name has been so proposed, the meeting Khali proceed to elect the Vice-President by ballot. In cases of equality of votes between any two or more candidate contesting for the post of Vice-President and the addition of a vote will entitle a member to be declared as a Vice-President, the determination of the member to whom such additional vote shall be deemed to have been given shall be made by-a lot to be drawn by the President in such manner as he thinks fit.