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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(5) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(5)Every employee shall take all possible steps to ensure the integrity and devotion to duty of all persons for the time being under his control and authority.