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Union of India - Section

Section 31 in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

31. Employees to promote Authority's interest.

(1)Every employee shall serve the Authority honestly and faithfully and shall use his utmost endeavours to promote the interests of the Authority and shall show utmost courtesy and attention in all transactions and dealings with the public, between the officers of government and the Authority.
(2)Every employee shall at all times:
(a)maintain absolute integrity, good conduct and discipline;
(b)maintain devotion and diligence to duty; and
(c)do nothing which is unbecoming of an employee or a public servant.
(3)No employee shall in his official dealings with the public or otherwise adopt dilatory tactics or wilfully cause delays in disposal of the work assigned to him.
(4)No employee, shall, in the performance of his official duties or in the exercise of powers conferred on him, act otherwise than in his best judgement except when he is acting under the direction of his superior.
(5)Every employee shall take all possible steps to ensure the integrity and devotion to duty of all persons for the time being under his control and authority.