Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(f) in Haryana Zila Parishad Primary Education Service Rules, 2003 (f)words used in these rules but not defined, shall have the meanings assigned to them under the Haryana Panchayati Raj Act, 1994.
