Section 2 in Haryana Zila Parishad Primary Education Service Rules, 2003
2. Definitions.
- In these rules unless the context otherwise requires, -(a)"Act" means the Haryana Panchayati Raj Act, 1994 (11 of 1994);(b)"Commission" means the Haryana Staff Selection Commission;(c)"direct recruitment" means an appointment made otherwise than by promotion or transfer;(d)"Government" means the Government of State of Haryana in the Development and Panchayats Department;(e)"Service" means the Primary School Teachers Service;(f)words used in these rules but not defined, shall have the meanings assigned to them under the Haryana Panchayati Raj Act, 1994.
