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Union of India - Section

Section 1 in The West Bengal Legislative Council (Abolition) Act, 1969.

1. Short title and commencement.

(1)This Act may be called the West Bengal Legislative Council (Abolition) Act, 1969.
(2)It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
Enforced w.e.f. 1st August, 1969: vide Notification No. G.S.R. 1791, dated 28th July, 1969, see Gazette of India, 1969, Extraordinary, Pt. II, Section 3 (i), p. 549.