Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The West Bengal Legislative Council (Abolition) Act, 1969.

(2)It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
Enforced w.e.f. 1st August, 1969: vide Notification No. G.S.R. 1791, dated 28th July, 1969, see Gazette of India, 1969, Extraordinary, Pt. II, Section 3 (i), p. 549.