Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 22 in The Assam Bonded Warehouse Rules, 1965

22. Working hours in warehouse.

- A bonded warehouse shall not be opened except during such hours as may be fixed by the Collector with the previous sanction of the Excise Commissioner. The warehouse shall be closed on Sundays and on public holidays as declared by Government from year to year under Section 25 of the Negotiable Instruments Act, 1881 (26 of 1881); provided that in case of necessity the Collector, Sub-divisional Officer or the Superintendent of Excise may direct that bonded warehouse shall not be closed on any particular day.