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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(d) in Bihar Gram Katchahry Nyaya Mitra (Employment, Service Conditions and Duties) Rules, 2007

(d)For grouping of posts action will be taken under Resolution No. 2803 dated 3.10.2006 of the personnel and Administrative Reforms Department.